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Union of India - Section

Section 1880 in The National Institute Of Mental Health And Neuro-Sciences, Bangalore Act, 2012

1880.

[13th September, 2012]An Act to declare the institution known as the National Institute of Mental Health and Neuro-Sciences, Bangalore, to be an institution of national importance and to provide for its incorporation and for matters connected therewith.BE it enacted by Parliament in the Sixty-third Year of the Republic of India as follows :-