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[Cites 0, Cited by 20] [Section 11(5)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(5)(iii) in The Income Tax Act, 1961

(iii)deposit in any account with a scheduled bank or a co-operative society engaged in carrying on the business of banking (including a co-operative land mortgage bank or a co-operative land development bank).