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[Cites 0, Cited by 1] [Section 2(19)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(19)(d) in The Maharashtra Co-Operative Societies Act, 1960

(d)[***] [Sub-clause (d) was deleted by Maharashtra Act No. 16 of 2013 dated 13-8-2013, Section 2(f)(iii), (w.e.f. 14-2-2013).];