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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(4)(b) in Rajasthan Forest Subordinate Service Rules, 2015

(b)appointment to the posts for which no Service Rules exist, if the posts are within the purview of the Commission recruitment in consultation with them; -