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NCT Delhi - Section

Section 63 in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

63. Casual vacancies in marketing committee.

- When the seat of a member elected to a marketing committee becomes vacant or is declared vacant or his election including bye-election to the marketing committee is set aside, the Director shall fix the date to fill the seat and the provisions of these rules shall thereupon mutatesmutandis apply accordingly.