Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 261 in Grama Panchayats Rules, 1968 261. If any member fails to attend three consecutive meetings of any Committee without sufficient cause he shall cease to be a member of such Committee and the Grama Panchayat shall appoint another member in his place.
