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Jammu & Kashmir High Court

Ashish Sharma And Anr vs State Of J&K; And Ors on 27 November, 2018

Bench: Rajesh Bindal, Tashi Rabstan

    Sr. No.03
  Suppl. List-01
                   HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU


IA No. 245/2018 in PIL No. 19/2012
c/w
PIL No. 7/2014, IA Nos. 2/2017, 62/2014, 1/2016
OWP No. 1133/2018, IA Nos. 1/2018, 2/2018, 3/2018
PIL No. 27/2014, IA No. 195/2014
                                                 Date of Order: 27.11.2018
Ashish Sharma and anr                Vs.            State of J&K and ors
Coram:
                      Hon'ble Mr Justice Rajesh Bindal, Judge
                      Hon'ble Mr Justice Tashi Rabstan, Judge
Appearance:
For the Petitioner/Appellant(s)          :   Mr. Karan Kapoor, Advocate.
For the Respondent(s)                    :   None.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii) Whether approved for publication in press: Yes/No List along with PIL No. 19/2012 and connected matters on 03.12.2018.

(Tashi Rabstan) (Rajesh Bindal) Judge Judge Jammu 27.11.2018 Pawan Angotra