Jammu & Kashmir High Court
Ashish Sharma And Anr vs State Of J&K; And Ors on 27 November, 2018
Bench: Rajesh Bindal, Tashi Rabstan
Sr. No.03
Suppl. List-01
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
IA No. 245/2018 in PIL No. 19/2012
c/w
PIL No. 7/2014, IA Nos. 2/2017, 62/2014, 1/2016
OWP No. 1133/2018, IA Nos. 1/2018, 2/2018, 3/2018
PIL No. 27/2014, IA No. 195/2014
Date of Order: 27.11.2018
Ashish Sharma and anr Vs. State of J&K and ors
Coram:
Hon'ble Mr Justice Rajesh Bindal, Judge
Hon'ble Mr Justice Tashi Rabstan, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. Karan Kapoor, Advocate.
For the Respondent(s) : None.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No List along with PIL No. 19/2012 and connected matters on 03.12.2018.
(Tashi Rabstan) (Rajesh Bindal) Judge Judge Jammu 27.11.2018 Pawan Angotra