Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(5) in The Insurance Rules, 1939 (5)The fee payable for obtaining copies under section 119 of the Act shall be two rupees for each fulls cape page or part of a page of the copy, the copy being prepared with reasonable margin and spacing.
