Section 25(2) in Biju Patnaik University of Technology Act, 2002
(2)The following shall form part of, or be paid into, the University Fund, namely -(a)any contribution or grant by the Government, Central Government, Council, University Grants Commission, Industrial Undertakings, Corporations, Companies or local authorities;(b)income of the University from any source including income from fees, charges and sale proceeds;(c)bequests, donations, endowments and other grants, if any, received by the University; and(d)miscellaneous receipts.
