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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Madhya Pradesh - Subsection

Section 84(5) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(5)
(a)If there is only one candidate for the Office of the Vice-Chairman, he shall be declared to have been duly elected.
(b)If there are two or more candidates the votes of the members present shall be taken.