Bombay High Court
Bengal Mills Stores Supply Company vs Oriental Nicco Projects Pvt.Ltd on 19 January, 2024
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUIT NO. 43 OF 2023
Bengal Mills Stores Supply Company ....PETITIONER
V/S
Oriental Nicco Projects Pvt.ltd ....RESPONDENT
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 19th January, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/02/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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