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Bombay High Court

Bengal Mills Stores Supply Company vs Oriental Nicco Projects Pvt.Ltd on 19 January, 2024

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                                  Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

              COMMERCIAL SUIT NO. 43 OF 2023

 Bengal Mills Stores Supply Company                       ....PETITIONER
             V/S
 Oriental Nicco Projects Pvt.ltd                        ....RESPONDENT

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 19th January, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/02/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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