Section 3(1)(iii) in The West Bengal Universities (Control of Expenditure) Act, 1976

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State of West Bengal - Subsection

Section 3(1)(iii) in The West Bengal Universities (Control of Expenditure) Act, 1976

(iii)grant any special pay or allowance or other remuneration under any description whatsoever including ex gratia payment or any other benefits having financial implication to any person holding a teaching or non-teaching post, or

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State of West Bengal - Subsection

Section 3(1)(iii) in The West Bengal Universities (Control of Expenditure) Act, 1976