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[Cites 0, Cited by 0] [Section 94A] [Entire Act]

State of Maharashtra - Subsection

Section 94A(9) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(9)The Market Committee shall before taking any action on the basis of the report as mentioned above call upon the person by a notice to explain why action should not be taken against him and shall give a hearing to him.