Supreme Court - Daily Orders
Lalit Prasad vs Almora District Cooperative Bank Ltd. on 10 February, 2023
Bench: Dinesh Maheshwari, Sanjay Kumar
ITEM NO.46 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15988/2022
(Arising out of impugned final judgment and order dated 18-07-2022
in SA No. 657/2015 passed by the High Court Of Uttarakhand At
Nainital)
LALIT PRASAD Petitioner(s)
VERSUS
ALMORA DISTRICT COOPERATIVE BANK LTD. & ORS. Respondent(s)
(IA No. 134464/2022 - EXEMPTION FROM FILING O.T.)
Date : 10-02-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Navaniti Pd Singh, Sr. Adv.
Mr. Vaibhav Niti, AOR
Ms. Madhavi Agrawal, Adv.
Mr. Madhur Mahajan, Adv.
Mr. Divyanshu Agrawal, Adv.
For Respondent(s)
Mr. Arvind Kumar Tewari, AOR
UPON hearing the counsel the Court made the following
O R D E R
List this matter on 20.02.2023.
(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.02.10 17:44:03 IST Reason: