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Supreme Court - Daily Orders

Lalit Prasad vs Almora District Cooperative Bank Ltd. on 10 February, 2023

Bench: Dinesh Maheshwari, Sanjay Kumar

     ITEM NO.46                            COURT NO.6                 SECTION X

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   15988/2022

     (Arising out of impugned final judgment and order dated 18-07-2022
     in SA No. 657/2015 passed by the High Court Of Uttarakhand At
     Nainital)

     LALIT PRASAD                                                      Petitioner(s)

                                                  VERSUS

     ALMORA DISTRICT COOPERATIVE BANK LTD. & ORS.                      Respondent(s)

     (IA No. 134464/2022 - EXEMPTION FROM FILING O.T.)

     Date : 10-02-2023 This matter was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE DINESH MAHESHWARI
                           HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s)               Mr. Navaniti Pd Singh, Sr. Adv.
                                     Mr. Vaibhav Niti, AOR
                                     Ms. Madhavi Agrawal, Adv.
                                     Mr. Madhur Mahajan, Adv.
                                     Mr. Divyanshu Agrawal, Adv.

     For Respondent(s)
                                      Mr. Arvind Kumar Tewari, AOR

                          UPON hearing the counsel the Court made the following
                                               O R D E R

List this matter on 20.02.2023.

(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.02.10 17:44:03 IST Reason: