Andhra Pradesh High Court - Amravati
Dr. G. Krishna Prasad vs Andhra Pradesh Public Service ... on 7 January, 2022
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: W.P.No.22376 of 2021 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
Transfe
5. 07.01.2022 NJS, J rred to io Heard learned counsel for the petitioner. folder before At the request of Mr. N.A.Ramachandra correcti Murthy, learned Standing Counsel for APPSC, ons.
B/o.
further time is granted for filing counter-affidavit, finally.
List this case on 20.01.2022.
______ NJS, J BLV 2