Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(4) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994 (4)The members referred to in clauses (iii), (v), (vi) and (vii) of sub- section (3) shall be nominated by the State Government.
