Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 26 in Model Rules, 2011 under Bengal Ferries Act, 1885

26. Schedule of Crew for Passenger boats.

- Every Passenger boat when plying shall carry a minimum crew as detailed below:-
(i)Boats to carry up to 15 to 30 Persons:- Total 2 Navik;
(ii)Boats to carry more than 30 Persons -Total 3 Navik;
Provided further that when boats are laid up there shall be in charge of them sufficient crew to look after them.