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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 57(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(1)All members of the Force in a Gamma Unit up to the rank of Deputy Director shall be required to stay in the FPF accommodation provided to them at their place of duty. The barrack accommodation shall be rent free.