Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(69)] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(69)(f) in Telangana Goods and Services Tax Act, 2017 (f)a Development Board constituted under article 371 [and article 371J] [Inserted by Act 3 of 2019.] of the Constitution; or