Punjab-Haryana High Court
Executive Director (Academics) Sports ... vs Sunil Kumar Sharma on 8 February, 2017
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR-923-2017
Date of decision:8.2.2017
Executive Director (Academics), Sports Authority of India and ors.
...Petitioners
Versus
Sunil Kumar Sharma
...Respondents
CORAM: HON'BLE MRS.JUSTICE SNEH PRASHAR
Present: Mr.Arvind Moudgil, Advocate for the petitioners
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SNEH PRASHAR, J.
After arguing for some time, learned counsel for the petitioners submits that he may be allowed to withdraw the present petition with liberty to move an appropriate application before learned trial Court for setting aside the ex-parte proceedings against the petitioners.
Dismissed as withdrawn with liberty aforesaid.
8.2.2017 (SNEH PRASHAR)
gsv JUDGE
Whether speaking / reasoned? Yes / No
Whether reportable? Yes / No
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