Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 330] [Entire Act]

State of Andhra Pradesh - Subsection

Section 330(14) in Andhra Pradesh Municipalities Act, 1965

(14)for regulating the mode of constructing stables, cattle-sheds and cow-houses and connecting them with municipal drains;