Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(ii) in The Indian Administrative Service (Appointment by Promotion) Regulations, 1955 (ii)the records of all members of the State Civil Service who are proposed to be superseded by the recommendations made in the list;
