Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act] State of Odisha - Subsection Section 53(2)(i) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002 (i)Ensuring that the children's need of food and cloth are met as per standard;