Madhya Pradesh High Court
Madhya Pradesh Rural Road Development ... vs M/S K.S. Bhatia Civil Engineers And ... on 17 May, 2018
THE HIGH COURT OF MADHYA PRADESH
AR-12-2014
(MADHYA PRADESH RURAL ROAD DEVELOPMENT AUTHORITY Vs M/S K.S. BHATIA CIVIL
ENGINEERS AND CONTRACTORS)
17
Jabalpur, Dated : 17-05-2018
I.A. No. 4685/2018.
The application is for permission to engage Shri Shreyas Dubey,
as counsel for the respondent.
sh In view of the averments made in the application, the same is e allowed.
ad I.A. No. 4685/2018 stands allowed.
Pr Respondent is permitted to be represented by Shri Shreyas Dubey, Advocate.
a hy ad (HEMANT GUPTA) (VIJAY KUMAR SHUKLA) CHIEF JUSTICE JUDGE M of Digitally signed rt by ANIL KUMAR SHIVARAMAN Date: 2018.05.18 aks ou 10:24:59 +05'30' C h ig H