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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(4) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(4)The entries in the District Register shall be made serially and a fresh serial shall be started at the commencement of each calendar year and the serial number of the particular year shall be distinguished from the serial number of other years by mentioning the year against the serial number,Illustration.- serial number 5 of 2012 and serial number 5 of 2013 of West Medinipur health district shall be mentioned as WMDP-0005-2012 and WMDP-0005-2013 respectively.