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[Cites 0, Cited by 0] [Section 201(3)] [Section 201] [Entire Act]

State of West Bengal - Subsection

Section 201(3)(a) in The West Bengal Panchayat Act, 1973

(a)between a Gram Panchayat or a Panchayat Samiti within a district on the one side and the Zilla Parishad of the same district on the other, or