Supreme Court - Daily Orders
National Agricultural Co-Operative ... vs M/S. R. Piyarelall Import & Export Ltd. on 4 January, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.35 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35158/2015
(Arising out of impugned final judgment and order dated 28/08/2015
in AP No. 174/2015 passed by the High Court Of Calcutta)
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING
FEDERATION OF INDIA LTD. Petitioner(s)
VERSUS
M/S. R. PIYARELALL IMPORT & EXPORT LTD. Respondent(s)
(with interim relief)
Date : 04/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Himinder Lal,Adv.
Ms. Rajni Ohri Lal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
[O.P. SHARMA] [INDU BALA KAPUR]
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by
Om Parkash Sharma
Date: 2016.01.04
16:43:02 IST
Reason: