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[Cites 0, Cited by 18] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(g) in The Delhi Urban Shelter Improvement Board Act, 2010

(g)"Jhuggi Jhopri basti" means any group of jhuggis which the Board may, by notification, declare as a jhuggi jhopri basti in accordance with the following factors, namely :-
(i)the group of jhuggis is unfit for human habitation;
(ii)it, by reason of dilapidation, overcrowding, faulty arrangement and design of such jhuggis, narrowness or faulty arrangement of streets, lack of ventilation, light or sanitation facilities, or any combination of these factors, is detrimental to safety, health or hygiene; and
(iii)it is inhabited at least by fifty households as existing on 31st March, 2002 :