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[Cites 0, Cited by 29] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(5) in The Patents Act, 1970

(5)The claim or claims of a complete specification shall relate to a single invention, or to a group of inventions linked so as to form a single inventive concept, shall be clear and succinct and shall be fairly based on the matter disclosed in the specification.