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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1)(a) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(a)Liabilities to meet award of arbitration or for compliance of the directions or order of any statutory authority, or order or decree of any court of law;