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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(e) in The Bar Council of Rajasthan Election Rules, 1968

(e)the figures referred to in the clauses (a), (b) and (c) of this sub-rule may be marked in the International form of Indian numerical or in the Roman form or in the form used in any Indian Language but shall not be indicated in words as 'One', 'Two', etc.