Punjab-Haryana High Court
Manish Goyal vs State Of Punjab And Another on 7 August, 2012
Author: Sabina
Bench: Sabina
In the High Court of Punjab and Haryana at Chandigarh
Crl. Misc. No. M-19463 of 2010
Date of decision: 07.8.2012
Manish Goyal ........Petitioner
Versus
State of Punjab and another .......Respondents
CORAM: HON'BLE MRS. JUSTICE SABINA
Present: Mr. Satish Kumar Garg, Advocate
for the petitioner.
Mr. Amandeep Singh Rai, DAG, Punjab.
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SABINA, J.
Learned counsel for the petitioner has submitted that he may be permitted to withdraw this petition.
Dismissed as withdrawn.
(SABINA) JUDGE August 07, 2012 Gurpreet