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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(1)On the admission of a woman or a girl into a protective home under the provision of the Act, she shall be examined by the Superintendent, who shall record the Inmate's Register in Form VI, the particular required to be shown in that register.