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Union of India - Section

Section 6 in Investor Education and Protection Fund Authority (Form of Annual Statement of Accounts) Rules, 2018

6. Maintenance of Accounts etc.

- The Authority shall preserve the balance sheet, income and expenditure account, Schedules to the above statements and the receipt and payment account referred to in sub-rule (1) of rule 5 for a minimum period of eight years, following the year to which they relate.Form of Financial Statements[see rule 3]Name of Entity:Investor Education and Protection Fund AuthorityBalance Sheet As At___________(Amount Rs.)
Fund and Liabilities Schedule Current Year Prev. Year
Corpus/Capital Fund I    
Reserves and Surplus II    
Earmarked/Endowment Funds III    
Secured Loans and Borrowings IV    
Unsecured Loans and Borrowings V    
Deferred Credit Liabilities VI    
Current Liabilities and Provisions VII    
Total      
Assets      
Fixed Assets VIII    
Investments - From Earmarked/Endowment Funds ofAuthority IX    
Investments - Others X    
Current Assets, Loans and Advances XI    
Miscellaneous Expenditure (to the extent notwritten off or adjusted)      
Total      
Significant Accounting Policies XXII    
Contingent Liabilities and Notes on Accounts XXIII    
Investor Education and Protection Fund AuthorityChairperson CEOPlace: DelhiDateReceipt And Payment For The Period/year Ended___________[see rule 5](Amount - Rs)
Receipts Current Year Previous Year Payments Current Year Previous Year
I. Opening Balances     1. Expenses    
(a) Cash in Hand(b) Bank Balance expenses     (a) Establishment (corresponding to Schedule XVIII)    
(i) In Current Accounts     (b) Administrative Expenses (Corresponding toSchedule XIX)    
(ii) In Deposit Accounts     II. Payment made against funds for variousprojects    
(iii) Saving Accounts        
II. Grants Received     (Name of the fund or project should be shownalong with the particulars of payment made for each project    
(d) From Government of India        
         
(e) From State Government          
         
(f) From OtherSources (Details)(Grants for Capital and Revenue Expenditure tobe shown separately)          
         
    III. investments Deposits Made    
       
    a) Out of Earmarked /Endowment funds    
         
III Income on Investment form     (Investment-other)    
(a)Earmarked/EndowFunds          
(b) Own Funds (Other Fixed Assets &investments)     IV. Expenditure on Capital Work-in- Progress    
       
         
IV. InterestReceived     (a) Purchase of fixed Assets    
(i) On Bank deposits     (b) Expenditure on Capital Work-in- Progress    
(ii) Loans, advance etc.        
         
      V. Refund of surplusmoney/Loans    
         
      a) To theGovernment of India    
V. Other Income (Specify)     b) To the StateGovernment    
    c) To otherproviders of funds    
      VI) Finance Charges (Interest)    
         
VI. Amount Borrowed.     VII) Other Payments(Specify)    
      VIII. Closing Balances    
VII. Any other receipts (give details)     a) Cash in Hand    
      b) Bank Balances    
      (i) In Current Accounts    
      (ii) In Deposit Accounts    
      (iii) Savings Accounts    
Total     Total    
Investor Education and Protection Fund AuthorityChairperson CEOPlace: DelhiDate:Income and Expenditure Accounts For The Period/year Ended___________[see rule 5](Amount - Rs)
Income Schedule Current Year Previous Year
Income from sales/services XII    
Grants/Subsidies XIII    
Fees/Subscriptions XIV    
Income from Investments (Income on invest, fromearmarked/endow funds transferred to funds). XV    
Income from Royalty, Publications etc. XVI    
Interest Earned XVII    
Other IncomeIncrease/(Decrease) in stock of Finished goodsand Work in Progress XVIIIXIX    
Total (A)      
Expenditure Schedule Current Year Previous Year
Establishment Expenses XX    
Other Administrative Expenses, etc. XXI    
Expenditure on Grants, subsidies etc. XXII    
Interest XXIII    
Depreciation(Net Total at the year end) XXIV    
TOTAL (B)      
Balance being excess of Income over Expenditure(A-B) Transfer to Special Reserve (Specify each) Transfer to/fromGeneral Reserve      
Balance Being Surplus (Deficit) Carried ToCorpus/capital Fund      
Significant Accounting Policies XXV    
Contingent Liabilities and Notes on Accounts XXVI    
Investor Education and Protection Fund AuthorityChairperson CEOPlace: DelhiDate: