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[Cites 0, Cited by 1] [Section 43A(2)] [Section 43A] [Entire Act]

Union of India - Subsection

Section 43A(2)(a) in The Banking Regulation Act, 1949

(a)in the first place to every depositor in the savings bank account of the banking company a sum of two hundred and fifty rupees or the balance at his credit, whichever is less; and thereafter,