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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(3) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(3)Director of Extension Education. - There shall be a Director of Extension Education who shall be responsible for the Agriculture Extension Education Programmes as laid down in section 31.