Bombay High Court
Anil Bhanudas Waghmode vs The State Of Maharashtra And Anr on 5 September, 2023
Author: Gauri Godse
Bench: Revati Mohite Dere, Gauri Godse
65-ia.1584.2021(gr).doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL INTERIM APPLICATION NO.1584 OF 2021
IN
CRIMINAL APPEAL NO.828 OF 2018
WITH
CRIMINAL APPEAL NO.828 OF 2018
Rohee Tangappan Joseph @
Rohi @Satish Kalya @Sir ...Applicant
Versus
The Central Bureau of Investigation & Anr. ...Respondents
WITH
CRIMINAL APPLICATION NO.77 OF 2019
Central Bureau of Investigation ...Applicant
Versus
Paulson Joseph Palitara ...Respondent
WITH
CRIMINAL APPEAL NO.653 OF 2018
Deepak Dalvirsingh Sisodi ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL INTERIM APPLICATION NO.396 OF 2022
IN
CRIMINAL APPEAL NO.653 OF 2018
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Deepak Dalvirsingh Sisodi ...Applicant
Versus
State of Maharashtra & Anr. ...Respondents
WITH
CRIMINAL APPEAL NO.829 OF 2018
WITH
CRIMINAL APPLICATION NO.590 OF 2019
IN
CRIMINAL APPEAL NO.829 OF 2018
Anil Bhanudas Waghmode ...Appellant
Versus
The State of Maharashtra & Anr. ...Respondents
WITH
CRIMINAL APPEAL NO.908 OF 2018
Rajendra Sadashiv Nikalje
@Chhota Rajan @Nana @Seth @Sir ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.230 OF 2019
Arun Janardan Dake ...Appellant
Versus
The Central Bureau of Investigation & Anr. ...Respondents
N. S. Chitnis 2/4
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WITH
CRIMINAL APPEAL NO.237 OF 2019
Abhijit Kashinath Shinde ...Appellant
Versus
The Central Bureau of Investigation & Anr. ...Respondents
WITH
CRIMINAL APPEAL NO.239 OF 2019
Sachin Suresh Gaikwad ...Appellant
Versus
The Central Bureau of Investigation & Anr. ...Respondents
WITH
CRIMINAL APPEAL NO.977 OF 2023
Nilesh Narayan Shedge @Bablu ...Appellant
Versus
The Central Bureau of Investigation & Anr. ...Respondents
WITH
CRIMINAL APPEAL NO.348 OF 2019
Mangesh Damodar Aagvane @Mangya ...Appellant
Versus
The Central Bureau of Investigation & Anr. ...Respondents
Mr. Aamir Koradia i/b Mr. Rajendra Rathod, for the Appellant in
Apeal/653/2018; Apeal/829/2018
Mr. Pradip D. Gharat, Special P.P. a/w Ms. S. S. Kaushik, A.P.P for the
Respondent - State.
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CORAM : REVATI MOHITE DERE &
GAURI GODSE, JJ.
DATE : 5th SEPTEMBER 2023 P.C. :
Mentioned out of turn.
1. Registry has not placed the papers of the aforesaid matters, before us.
2. Stand over to 26th September 2023. To be listed under the caption 'for admission'.
GAURI GODSE, J. REVATI MOHITE DERE, J.
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