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State of Bihar - Section

Section 1 in Bihar Lady Health Worker (Auxiliary Nurse Midwife- A.N.M.) Cadre Rules, 2013

1. Short title, extent & commencement.

(1)A.N.M Cadre Rules may be called as the " Bihar Lady Health Worker (Auxiliary Nurse Midwife- A.N.M.) Cadre Rules, 2013."
(2)It will extend to the whole State of Bihar.
(3)It will come into force at once.