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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(o1) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(o1)[ to make rules for the transaction of its own business] [Sub-item. (o1) inserted by W. B. Act 31 of 1981.];