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State of Punjab - Section

Section 19 in The Statutes of the Punjabi University

19. President or Chairman of a Meeting.

- Where, by the Statutes or the Ordinances, no provision is made for a President or Chairman to preside over a meeting of any University Authority, Board or Committee or, when the President or Chairman so provided of is absent, the members present shall elect one of their members to preside at the meeting.