Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 18 in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

18. Powers and duties of Registrar.

- The Registrar shall, -
(a)be responsible for the custody of the records and the common seal of the University;
(b)be the ex officio Secretary to the Academic Council and to the Board and shall place before the Academic Council and the Board all such information, as may be necessary for the transaction of business of the Academic Council or the Board, as the case may be;
(c)receive application for admission into the University;
(d)make arrangements of admission of Non-Resident Indian students, Non-Resident Indian sponsored students, foreign students, industry sponsored students;
(e)keep a permanent record of all syllabi, curricula and information connected therewith;
(f)make arrangements for the conduct of such examinations, as may be prescribed and be responsible for the due execution of all processes connected therewith; and
(g)perform such other duties, as may be prescribed from time to time by the Vice-Chancellor.