Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 91 in Bihar Education Code, 1961

91. District Inspectress's relation to C.D. Blocks.

- She is required to keep in close touch with the Block Development Officers and Project Executive Officers and supervise the Educational programme relating to girls of each block, particularly the working of the Lady Social Education Organiser.