Supreme Court - Daily Orders
Gopalakrishna Govind Hegde(Dead)Thr. ... vs The Totgars Co-Op. Sale Soc. Ltd. . on 4 October, 2016
Bench: Pinaki Chandra Ghose, Amitava Roy
ITEM NO.26 COURT NO.8 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
17574-17575/2012
(Arising out of impugned final judgment and order dated
17/01/2012 in WA No. 6271/2010 17/01/2012 in WA No. 6272/2010
passed by the High Court Of Karnataka Circuit Bench At Dharwad)
GOPALAKRISHNA GOVIND HEGDE Petitioner(s)
VERSUS
TOTGARS' CO-OP. SALE SOC. LTD. & ORS. Respondent(s)
(with appln. (s) for exemption from filing O.T. and permission to
file additional documents and office report)
(for final disposal)
Date : 04/10/2016 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. P. R. Ramasesh, AOR
For Respondent(s) Mr. Ashwani Bhardwaj, AOR
Mr. S. N. Bhat, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list after Diwali Holidays.
(R. NATARAJAN) (SNEH LATA SHARMA)
Court Master Court Master
Signature Not Verified
Digitally signed by
R.NATARAJAN
Date: 2016.10.05
16:14:27 IST
Reason: