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[Cites 0, Cited by 0] [Section 19D(4)] [Section 19D] [Entire Act]

Union of India - Subsection

Section 19D(4)(iii) in Life Insurance Corporation of India Class III and Class IV Employees (Revision of Terms and Conditions of Service) Rules, 1985

(iii)[ Any Class III or Class IV employee who has joined the services of the corporation after the 22nd June, 2000 shall not be eligible for this increment.] [As inserted vide Notification dated 05.09.2005 (GSR No. 561(E)).]