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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in Rajasthan Land Revenue Act 1956

(2)Where such members are equally divided in opinion as to the order to be made in such case, the case shall be referred to another members and decided in accordance with the opinion of the majority of the members including such other members who heard it.