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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970

(1)Within the time prescribed under condition No. 6 a Ghair Dakhilkar tenant eligible for allotment of Government land on permanent basis under these rules may submit to the Assistant Colonisation Commissioner concerned, an application in writing in the form given in Annexure V.