Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(i) in Kerala Water Supply and Sewerage Act, 1986

(i)preparation, execution, promotion, operation, maintenance and financing of the schemes for the supply of water and for the disposal of waste water ;