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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1) in The Gujarat Finance Act, 1932

(1)Except where it is otherwise provided in this Act, this Act extends to the [Bombay area of the State of Gujarat] [These words were substituted for the word's 'pre-Reorganisation State of Bombay, excluding the transferred territories' by the Gujarat Adaptation of Laws (State and Concurrent Subjects) Order, 1960.]