Section 3(2)(f) in The Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(f)specify in writing the date by which possession of the flat is to be handed over (and he shall hand over such possession accordingly);

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