Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Uttarakhand - Subsection Section 118(1) in Uttarakhand Panchayati Raj Act, 2016 (1)Such records which are necessary to maintain in the Zila panchayat as may be prescribed by the State Government from time to time shall be maintained.